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Delhi High Court Worried Over Shortage of Anti-Rabies Vaccines - (03 Jul 2019)

CIVIL

Delhi High Court has sought response of the AAP Government on shortage of Anti-Rabies Vaccines while expressing concern over the alarming situation prevailing due to non-availability or short supply of the anti-rabies vaccines in the city.

Tags : DELHI HIGH COURT   ANTI-RABIES VACCINES  

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