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Gujarat High Court Rejects Congress Plea Over MLA Alpesh Thakor's Disqualification - (03 Jul 2019)

ELECTION

Gujarat High Court has rejected a petition moved by the Congress seeking its direction to the assembly speaker to take a quick decision on disqualification of its MLA Alpesh Thakor. The Court dismissed the petition after deciding to not interfere in the matter, which is pending before the Gujarat Assembly speaker.

Tags : GUJARAT HIGH COURT   CONGRESS  

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