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Supreme Court Stays Bail Order of Dayanidhi Maran in Telephone Exchange Case - (12 Aug 2015)

Supreme Court has stayed Madras High Court’s order cancelling former Union Telecom Minister Dayanidhi Maran’s bail in Telephone Exchange Case. It has also issued notice to CBI for seeking its response in two weeks on Maran's plea.

Tags : SUPREME COURT   DAYANIDHI MARAN   TELEPHONE EXCHANGE CASE  

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