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Parliament Approves Homoeopathy Central Council (Amendment) Bill, 2019 - (03 Jul 2019)

EDUCATION

Parliament has approved Homoeopathy Central Council (Amendment) Bill, 2019 that seeks to extend the period for reconstitution of the Central Council for Homoeopathy from the existing one year to two years.

Tags : PARLIAMENT   HOMOEOPATHY CENTRAL COUNCIL (AMENDMENT) BILL   2019  

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