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Apex Court Seeks Details Over Plea on Alleged Kerala Hospitals' Organ Racket - (03 Jul 2019)

CIVIL

Apex Court has asked a doctor to bring on record specific examples showing that patients were prematurely declared brain dead by private hospitals in Kerala to harvest their organs as has been alleged in his petition. The Apex Court noted that it can examine the allegations if some evidence is brought on record by naming certain hospitals which are purportedly declaring patients as brain dead in order to harvest their organs for transplant.

Tags : APEX COURT   KERALA   ORGAN RACKET  

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