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NCLAT Condemns Jaypee Lenders for ‘Back door’ Talks With Adani - (03 Jul 2019)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has called out lenders of Jaypee Infratech for engaging in “backdoor negotiations” with the Adani group on the resolution of the debt-laden real estate company after the committee of creditors rejected a revised resolution plan proposed by government-owned NBCC.

Tags : NCLAT   JAYPEE LENDERS  

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