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Lok Sabha Passes Indian Medical Council (Amendment) Bill, 2019 - (03 Jul 2019)

EDUCATION

Lok Sabha has passed the Indian Medical Council (Amendment) Bill, 2019. The Union Minister for Health and Family Welfare noted that the Bill would be radical reform in the country's medical education system.

Tags : LOK SABHA   INDIAN MEDICAL COUNCIL (AMENDMENT) BILL   2019  

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