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Supreme Court Dismisses DoT Plea Against TDSAT Order on RCom's Past Liabilities - (03 Jul 2019)

MEDIA AND COMMUNICATION

Supreme Court has dismissed the Department of Telecommunications' (DoT) plea against an order of the Telecom Dispute Settlement Appellate Tribunal (TDSAT) which had held that the liability of past dues of Reliance Communications Limited (RCom) rested only with it and not Reliance Jio Infocomm, which was at the time looking to buy company's spectrum.

Tags : SUPREME COURT   TDSAT  

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