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PNB Scam: Singapore High Court Commands Freezing of Bank Accounts of Nirav Modi's Family - (03 Jul 2019)

BANKING

Singapore High Court has ordered the freezing of bank deposits worth Rs 44.41 crore, kept in that country by PNB fraud accused Nirav Modi's sister and brother-in-law, as part of a money laundering probe in India.

Tags : PNB SCAM   SINGAPORE HIGH COURT  

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