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Delhi High Court Seeks AAP Govt Response on PIL Alleging Discrimination in Health Scheme - (02 Jul 2019)

CIVIL

Delhi High Court has sought response of the AAP Government on a plea contending that its health scheme, being implemented by the Delhi Arogya Kosh was “discriminatory” as only residents of the national capital had access to it.

Tags : DELHI HIGH COURT   AAP GOVT   HEALTH SCHEME  

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