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Supreme Court Seeks Centre's Stand on Jairam Ramesh Request Challenging Amendments to PMLA - (02 Jul 2019)

CRIMINAL

Supreme Court has sought a response from the Centre on Congress leader Jairam Ramesh's request challenging the amendments made to the Prevention of Money Laundering Act, 2002/PMLA since 2015 by way of money bills. The Court issued notice to the Central Government and sought its stand on the petition by Ramesh who has alleged that amendments in the PMLA by way of money bills were a violation of the Constitution.

Tags : SUPREME COURT   JAIRAM RAMESH  

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