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Supreme Court Pulls Up NDMC for Suppressing Facts - (02 Jul 2019)

CIVIL

Supreme Court has pulled up the North Delhi Municipal Corporation (NDMC) for suppressing facts before a vacation bench to secure a favourable order related to diesel vehicles to registration. The Court expressed its displeasure when it noted that the NDMC has obtained a favourable order from a vacation bench on May 16.

Tags : SUPREME COURT   NDMC  

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