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Lok Sabha Passes Central Educational Institutions (Reservations in Teachers’ Cadre) Bill - (02 Jul 2019)

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Lok Sabha has passed the Central Educational Institutions (Reservations in Teachers’ Cadre) Bill, 2019. It seeks to provide for the reservation of posts in appointments by direct recruitment of persons belonging to Scheduled Castes, Scheduled Tribes and Educationally Backward Classes and Economically Weaker Sections to teachers cadre in Central Educational Institutions.

Tags : LOK SABHA   CENTRAL EDUCATIONAL INSTITUTIONS (RESERVATIONS IN TEACHERS’ CADRE) BILL  

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