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Madras High Court Seeks Responses on Status of Rajiv Gandhi Case Convicts’ Release - (02 Jul 2019)

CRIMINAL

Madras High Court has wondered how long the Government would keep citing a State Cabinet recommendation pending with Governor Banwarilal Purohit since September 9 to order release of all seven life convicts in the former Prime Minister Rajiv Gandhi assassination case.

Tags : MADRAS HIGH COURT   RAJIV GANDHI  

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