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Madras HC Orders TN Govt. to Close FIRs Against 2,500 Flood-Hit Protesters in Tuticorin - (14 Dec 2015)

Madras HC has directed Tamil Nadu Govt. to close FIRs against about 2,500 people who staged demonstrations recently demanding that Tuticorin district administration and Tuticorin Municipal Corporation pump out stagnant waters from residential areas.

Tags : MADRAS HC   TUTICORIN   PROTESTERS  

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