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Karnataka High Court Rejects United Spirits' Plea for Release of IDBI-Held Shares - (02 Jul 2019)

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Karnataka High Court has rejected a plea by United Spirits seeking release of its securities held by IDBI Bank as a pledge from United Breweries Holdings (UBHL) against the bank’s exposure to the defunct Kingfisher Airlines.

Tags : KARNATAKA HIGH COURT   UNITED SPIRITS  

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