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Gauhati HC: Registration of New Units under Northeast Industrial Policy be Allowed - (14 Dec 2015)

Gauhati HC has stated that registration of new industrial units under Centre-sponsored North East Industrial and Investment Promotion Policy (NEIIPP) should continue. The Centre had vide a notification dated December 1, 2014 had suspended registration of new units under NEIIPP.

Tags : GAUHATI HC   NEIIPP  

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