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Supreme Court Sets Aside Telangana HC Order on Fee Fixation of Engineering Courses - (01 Jul 2019)

Restoring the fees fixed by Telangana Admission and Fee Regulatory Committee (TAFRC), the top court was severe in its criticism of the high court's decision to fix on its own the fees structure to be levied from engineering students in the state.

Tags : COURT   HIGH COURT   SUPREME COURT  

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