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Delhi High Court Rejects Bail of Air Hostess Anissia Batra's Husband - (01 Jul 2019)

CRIMINAL

Delhi High Court has rejected the bail plea filed by Mayank Singhvi, husband of flight attendant Anissia Batra. She had committed suicide in July last year. Ms Batra's parents have accused her husband Mayank Singhvi of physically abusing and harassing their daughter for money and as a result she killed herself.

Tags : DELHI HIGH COURT   ANISSIA BATRA  

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