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Supreme Court Rejects Former RAW Official's PIL to Earmark PoK, Gilgit as LS Seats - (01 Jul 2019)

ELECTION

Supreme Court has rejected a PIL seeking a direction to the Centre to earmark and declare Pakistan-occupied Kashmir (PoK) and Gilgit as Lok Sabha (LS) seats. The Court also imposed a fine of Rs 50,000 on former RAW official Ram Kumar Yadav for filing the petition and termed it "legally untenable".

Tags : SUPREME COURT   POK  

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