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Delhi High Court Grants Anticipatory Bail to Air India Pilot Who Eluded Breath Analyser Test - (01 Jul 2019)

CIVIL

Delhi High Court has granted anticipatory bail to an Air India pilot who was suspended for allegedly violating aircraft rules, including evading a breath-analyser test and forgery.The Court granted relief to Arvind Kathpalia on his request apprehending arrest in a case lodged against him on the direction of a lower court. He is also accused of tampering with evidence, criminal conspiracy and intimidating a doctor working with the airline in January 2017.

Tags : DELHI HIGH COURT   AIR INDIA PILOT  

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