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Supreme Court Issues Notice to State Government on BJP Activist's Plea in Meme Case - (01 Jul 2019)

CIVIL

Supreme Court has issued a show cause notice to the State Government in connection with a contempt plea filed over the delay in release of BJP activist Priyanka Sharma, who was arrested in May for allegedly posting a meme on Chief Minister Mamata Banerjee on social media.

Tags : SUPREME COURT   MEME CASE  

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