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Supreme Court Clears Last Obstacle in Way of PM’s Kashi Corridor - (01 Jul 2019)

CIVIL

Supreme Court has cleared the last legal hurdle in the way of the PM’s Kashi Vishwanath corridor when it disposed of a bunch of petitions challenging the project. The petitions were filed by people claiming to be tenants of the buildings which were in the way of the project.

Tags : SUPREME COURT   KASHI CORRIDOR  

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