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Allahabad HC Junks Termination Orders for 16 IIIT-A Teachers - (14 Dec 2015)

Allahabad High Court has junked a resolution of board of management of Indian Institute of Information Technology-Allahabad (IIIT-A) and subsequent order of Registrar, through which appointments of 16 teachers were cancelled.

Tags : ALLAHABAD HIGH COURT   INDIAN INSTITUTE OF INFORMATION TECHNOLOGY-ALLAHABAD  

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