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Calcutta High Court Junks Request Against Abuse by Bengal Cops Over Ram Chant - (01 Jul 2019)

CIVIL

Calcutta High Court has rejected two petitions filed by BJP workers alleging continued police harassment for chanting ‘Jai Shri Ram’ during CM Mamata Banerjee’s visit to Naihati on May 30.

Tags : CALCUTTA HIGH COURT   RAM CHANT  

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