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'Protests Becoming Full-time Profession in Tamil Nadu': Madras High Court Flags Concern - (01 Jul 2019)

Justice Anand Venkatesh made the observations while posting to July 1 a petition by AMMK founder TTV Dhinakaran seeking a direction to the police to allow his proposed protest in Cuddalore against a project for extraction of hydrocarbons.

Tags : COURT   HIGH COURT  

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