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Lok Sabha Passes Homoeopathy Central Council (Amendment) Bill, 2019 - (28 Jun 2019)

EDUCATION

Lok Sabha has passed the Homoeopathy Central Council (Amendment) Bill, 2019 which is a Bill seeking to extend the period for reconstitution of the Central Council for Homeopathy from the existing period of one year to two years.

Tags : LOK SABHA   HOMOEOPATHY CENTRAL COUNCIL (AMENDMENT) BILL   2019  

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