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Sherin Mathews Case: Orphanage That Gave Toddler Up for Adoption Suspected Foul Play in Her Death - (28 Jun 2019)

Less than three years later, the fears expressed by Babita Kumari, the secretary of the now defunct Mother Teresa Orphanage and Childrens Home in Nalanda district, have been vindicated with a Dallas court in the US awarding life sentence to the toddler's adoptive father on Wednesday.

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