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Cops Asked to be Alert As Celebrations Expected After Bombay HC Upholds Maratha Reservation - (28 Jun 2019)

The Bombay High Court on Thursday upheld the constitutional validity of reservation for the Maratha community in government jobs and education, but said the quota should be reduced from the present 16 per cent to 12 to 13 per cent.

Tags : COURT   HIGH COURT  

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