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AgustaWestland Chopper Scam : SC Stays HC Order Allowing Rajeev Saxena to Go Abroad for Treatment - (27 Jun 2019)

The bench, comprising Justices Sanjiv Khanna and B R Gavai, also asked the director of AIIMS to examine Rajeev Saxena's mental and physical health and file a report within three weeks.

Tags : SC  

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