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SC Stays High Court Order Allowing Agusta Westland Scam​ Accused Rajeev Saxena to Go Abroad - (27 Jun 2019)

On June 10, the Delhi High Court order had permitted Rajeev Saxena to visit UAE, UK and Europe from June 25 to July 24 for the treatment of blood cancer and other ailments.

Tags : COURT   HIGH COURT  

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