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Lok Sabha Passes Special Economic Zones (Amendment) Bill, 2019 - (27 Jun 2019)

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Lok Sabha has passed the Special Economic Zones (Amendment) Bill, 2019. The Bill seeks to allow trusts to set up units in special economic zones by amending the Special Economic Zones Act, 2005.

Tags : LOK SABHA   SPECIAL ECONOMIC ZONES (AMENDMENT) BILL   2019  

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