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Delhi HC Permits NHRC to Intervene in Hashimpura Massacre Case - (14 Dec 2015)

Delhi High Court has allowed National Human Rights Commission (NHRC) to intervene in appeals filed by victims of Hashimpura massacre of 1987, in which a trial court had acquitted 16 Provincial Armed Constabulary (PAC) personnel on March 21 this year.

Tags : DELHI HIGH COURT   NATIONAL HUMAN RIGHTS COMMISSION  

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