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NGT Declines to Unseal Haj House in Ghaziabad - (27 Jun 2019)

ENVIRONMENT

National Green Tribunal (NGT) has declined to unseal the Haj House in Ghaziabad for failing to setup a sewage treatment plant. The Haj House in Uttar Pradesh's Arthala village is an under-construction seven-storey building located near the Hindon river and it was sealed last year.

Tags : NGT   HAJ HOUSE   GHAZIABAD  

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