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Madras High Court Permits Three Transsexuals to Attend Police Exam - (26 Jun 2019)

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Madras High Court has directed the Tamil Nadu Uniformed Services Recruitment Board to accept applications of transsexual candidates and permit them to attend the examinations thereby providing a relief to them since their applications had been rejected as age barred.

Tags : MADRAS HIGH COURT   TRANSSEXUALS  

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