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Delhi High Court Postpones Hearing on Naming Lok Sabha Opposition Leader - (26 Jun 2019)

CIVIL

Delhi High Court has posted for July 8 a request seeking direction to the Lok Sabha Speaker to appoint a Leader of Opposition in the Lok Sabha, saying there was no urgency in the matter. The Court was hearing a Public Interest Litigation filed by advocates Manmohan Singh and Shishmita Kumari who also sought direction to the Speaker to frame a policy for appointment as Leader of Opposition in the Lower House.

Tags : DELHI HIGH COURT   LOK SABHA  

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