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Delhi HC Seeks IB Report On Juvenile Convict in December 16 Gang Rape Case - (14 Dec 2015)

Delhi High Court has issued notice to Central Government on BJP leader Subramanian Swamy's plea against release of juvenile convict in the December 16, 2012 gang rape and sought an Intelligence Bureau (IB) Report about him having been radicalised.

Tags : DELHI HIGH COURT   DECEMBER 16 GANG RAPE CASE  

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