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4 Waste Trucks, 30 Cleaning Staff: HC to Decide on Gupta Brothers' Rs 3 Crore-Environment Damage - (26 Jun 2019)

Vaibhav Gupta, Sub-Divisional Magistrate, Joshimath said that the issue of refund of Rs 3 crore security deposit would be decided at the next high court hearing on July 8.

Tags : COURT   HIGH COURT  

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