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Kerala HC Allows Screening of Anand Patwardhan Documentary 'Reason' In Film Festival - (26 Jun 2019)

CIVIL

Kerala HC has allowed Screening of Anand Patwardhan Documentary 'Reason/Vivek' at the International Documentary and Short Film Festival going on in Thiruvananthapuram.

Tags : KERALA HC   ANAND PATWARDHAN   THIRUVANANTHAPURAM   INTERNATIONAL DOCUMENTARY AND SHORT FILM FESTIVAL  

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