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SC to Rajeev Saxena: Get Rs. 10 Crore Surety to Travel Abroad - (26 Jun 2019)

CIVIL

Supreme Court has told Rajeev Saxena, the accused who has now turned an approver in the Agusta Westland chopper deal scam, to get two sureties worth Rs five crore each to travel abroad.

Tags : SUPREME COURT   RAJEEV SAXENA   AGUSTAWESTLAND CHOPPER DEAL SCAM  

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