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Madras High Court Grants Permission to Nalini to Appear in Person to Argue on Leave Plea - (25 Jun 2019)

CRIMINAL

Madras High Court has granted permission to Nalini Sriharan, a life convict in the Rajiv Gandhi assassination case, to appear in person on July 5 and argue on her plea for six months ordinary leave to make arrangements for her daughter's wedding.

Tags : MADRAS HIGH COURT   NALINI  

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