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Supreme Court Refuses Plea for CBI Probe Into Murder of Advocate Darvesh Yadav - (25 Jun 2019)

CRIMINAL

Supreme Court has refused to entertain a petition seeking a Central Bureau of Investigation inquiry into the murder of advocate Darvesh Yadav, who was allegedly shot dead on the premises of the Agra Court during a victory procession on her election as Uttar Pradesh Bar Council President.

Tags : SUPREME COURT   DARVESH YADAV  

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