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AAR Kerala: Image Printing from Digital Media Attracts 18% GST - (25 Jun 2019)

GOODS AND SERVICES TAX

Advance Ruling Authority (AAR), Kerala has noted that the activity of printing of images from digital media would attract 18% Goods and Services Tax (GST). The Tribunal further observed that the technological difference between ordinary print with digital print is in the way the images get transferred onto the paper.

Tags : AAR KERALA   DIGITAL MEDIA  

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