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Delhi High Court Upholds Jail Term of Industry Owner for Causing Water Pollution - (25 Jun 2019)

CRIMINAL

Delhi high court has upheld a one-and-a-half-year jail term awarded to the owner of a textile printing industry for causing water pollution. The Court dismissed the convict’s contention that water samples were not lifted from his unit and it was not a water discharging unit.

Tags : DELHI HIGH COURT   WATER POLLUTION  

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