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Supreme Court Refuses to Entertain Request Challenging Maratha Quota in Medical Colleges - (25 Jun 2019)

EDUCATION

Supreme Court has refused to entertain a request challenging a Bombay High Court order which rejected a petition against 16 per cent quota for Marathas in admission to postgraduate medical and dental courses. The Court noted that the admission process ended on June 17 and it cannot pass any order on the plea.

Tags : SUPREME COURT   MARATHA QUOTA  

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