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Apex Court Partially Stays Rajasthan HC Order Quashing NLU Jodhpur Regulations on Contractual Hiring - (25 Jun 2019)

SERVICE

Apex Court has issued notice in a challenge to the order of the Rajasthan High Court which had quashed Regulations concerning the hiring of teachers on a contractual basis by National Law University, Jodhpur (NLU Jodhpur). The Court also stayed the implementation of directions given by the High Court for quashing of Regulations 5 and 6 of the University Service Regulations, 2001.

Tags : APEX COURT   NLU JODHPUR  

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