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Allahabad HC Issues Summon to Officials On Pollution In Soor Sarovar Bird Sanctuary - (14 Dec 2015)

Allahabad High Court has summoned UP Government officials of Agra district to explain why a leather shoe industry cluster was being sited close to eco-sensitive Soor Sarovar Bird Sanctuary.

Tags : ALLAHABAD HIGH COURT   SOOR SAROVAR BIRD SANCTUARY  

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