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PNB Scam: Bombay HC Seeks Report from JJ Hospital Doctors on Choksi's Health - (25 Jun 2019)

Choksi, accused of money laundering by the Enforcement Directorate in the multi-crore Punjab National Bank scam, is presently in Antigua and has told the high court that he is unable to travel to India due to ill health.

Tags : COURT   HIGH COURT  

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