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Supreme Court Directs Bihar Govt to File Response on Encephalitis Deaths in 7 Days - (24 Jun 2019)

CIVIL

Supreme Court while expressing concern over encephalitis deaths has sought answers from Bihar Government.The State, however, noted that it has taken steps and things were "under control". The Court asked the Government to reply on the adequacy of medicines, nutrition and hygiene, following which the State said that "things were under control" and sought 10 days to file a written reply.

Tags : SUPREME COURT   ENCEPHALITIS  

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