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NCLT Clears Appointment of Nanavati of Deloitte as RP for Reliance Communications - (24 Jun 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has cleared the appointment of Anish Nanavaty of Deloitte as the Resolution Professional (RP) for Reliance Communications and its two units -Reliance Telecom and Reliance Infratel even as claims worth over Rs 66,000 crore have been verified.

Tags : NCLT   RELIANCE COMMUNICATIONS  

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